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State of Madhya Pradesh - Section

Section 41 in The M.P. Homoeopathy Council (General) Rules, 1976

41.

When he counting of the votes has been completed, the President shall, subject to the provision of Rule 40, if and so far as they apply to the particular case, declare to be elected the candidate to whom the largest number of valid votes has been given and prepare, complete and certify a return of election.