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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Tamilnadu - Subsection

Section 97(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(a)a building worker handling cement or concrete,-
(i)wears close-fitting clothing, gloves, helmet or hard hat, safety goggles, proper foot wear and respirator or mask protect him from danger in such handling;
(ii)keeps as much his body covered as is required to protect him from danger in such handling; and
(iii)takes all necessary precaution to keep cement and concrete away from his skin in such handling;