Chattisgarh High Court
Santosh Kumar Pal vs State Of Chhattisgarh 39 Mcrc/33/2019 ... on 8 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 35 of 2019
Santosh Kumar Pal Versus State Of Chhattisgarh
1
08-01-2019Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi