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[Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act]

State of Uttarakhand - Subsection

Section 159(1)(f) in Uttarakhand Panchayati Raj Act, 2016

(f)the conduct and prosecution of suits and proceedings by or against the Gram Panchayat relating to or arising out of the functions of Samiti ;