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State of Haryana - Section

Section 35 in Punjab Jail Manual

35. [ Annual Report returns. [Part 38.]

- The Inspector-General shall, as soon after the close of each calendar year as possible and not later than the first day of May in each such year, submit to the Local Government a report on the administration of Jails, together with such statistical and other statements, returns and information, and in such form as the Local Government may from time to time, by executive direction, require.]