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Union of India - Section

Section 10 in The Dourine Act, 1910

10. Settlement of compensation.

A veterinary practitioner may award, as compensation to be paid under section 9 in respect of each horse castrated or destroyed under section 8, a sum not exceeding two hundred and fifty rupees.If, in the opinion of the veterinary practitioner, the amount which should be paid as such compensation exceeds two hundred and fifty rupees, he shall report accordingly to the Collector, ho shall decide the amount to be so paid.