Karnataka High Court
Kidwai Memorial Institute Of Oncology vs State Of Karnataka on 21 April, 2011
Author: V.G.Sabhahit
Bench: V.G.Sabhahit
PE ete IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 218" DAY OF APRIL 2051." PRESENT AND 2M. G.SABHAHIT THE HON' BLE MR. JUSTICE, v EGE SURI APPA I RAC WRIT APPEAL No, 1993 'OF BETWEEN: KIDWAI MEMORIAL INSTY. TU Tre. OF ONCOLOGY | (REGD. J , REPRESENTED BY TS 2006 (S-PRO} : CHIEF ADMINISTRA' IVE. OFFIC ER, a SRI A, MAHENDRA, KA. 3," S/O SRI. BNA NAIDU, AGED ABOUT 56 YE: ARS, RESIDING AT NO: 103, LEC COLONY, nan UT BLOCK FE AST "JAYANAGAN R, BANGALORE ae (By SRL Mu V 'SHESHACHALA, ADV) ANDY 1. SPATE oF KARNATY AKA BY ITS SECRETARY, _ _MEDICAL EDUCATION, * MCS, BUIDLDINGS, BANGALORE, .. APPELLANT 2. CHAIRMAN, SELECTION COMMITTEE, KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY, DR. M.H. MARIGOWDA ROAD, BANGALORE -- 29. 3. DR. PLP. BAPSY, W/O SRI. P.G. PADMANABHAN. AGED ABOUT 56 YEARS. DIRECTOR INCHARGE, KIDWAI MEMORIAL IN STITUTE OF ONCOLOGY, _ DR. M.H. MARIGOW "DA ROAD, - BANGALORE -- 29. : _ 4. DR. ASHOK M. SHENOY, S/O. SRIM.M. SHENOY,» . PROFESSOR &- HEAD OFF THE DEPARTMENT GF HEAD & NECK SURGERY, KIDWAI INSTT? 'UTE OF ONCOLOGY, DR. MH. MARIGOWDA ROAD," BANGALORE ~ 29. . RESPONDENTS (BY SRI K. KRISHNA, "AGA POR RI & Re, SRI RE "UBEN JACOB, ADV. FOR R3 & SRV > BALARRIS SHNA, ADV. FOR R4j THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE : ORDER" PASSED IN THE WRIT PETTTION NO. 7 8022, 2006 DATED 27/10/2006. THIS WRIT APPEAL COMING ON FOR ORDERS TH IS 7 DAY, SABHAHIT J., DELIVERED THE FOLLOWING. -- JUDGMENT
Learned counsel a ppearing for the appellant has - filed a memo seeking for withdrawal. of the appeal, Counsel submits that the appellant is not interested in pursuing the matter and eppeal may be dismissed as - withdrawn as per the memo... moview of the submission and the memo Writ Appeal! is ci smissed as withdrawn. in view of dismissal of the Writ Appeal as withdrawn. LA.L/96 for .stay- does not survive for consideration andthe same is disposed of as such.
"| BNS