Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 78] [Entire Act] Union of India - Section Section 18 in The Representation Of The People Act, 1950 18. No person to be registered more than once in any constituency.— No person shall be entitled to be registered in the electoral roll for any constituency more than once.
