Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1A)] [Section 16] [Entire Act] Union of India - Subsection Section 16(1A)(c) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004 (c)where the Indian Party is an unlisted company and the. investment in the overseas· venture does not exceed USD 10 million and