Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138A(1)] [Section 138A] [Entire Act] State of Odisha - Subsection Section 138A(1)(i) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (i)matters of major Government policy as distinct from business or commercial functions of the Public Undertakings;