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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(4) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(4)A candidate who makes an attempt to obtain support for his candidature by any means which the Commission hold as objectionable he may be disqualified for admission to the examination.