Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(b) in The U.P. Technical Education (Non-Technical-Non-Gazetted) Service Rules, 1992 (b)A Tibetan refugee who came over to India before the 1st, January, 1962 with the intention of permanently settling in India; or
