Bombay High Court
Bishop John Rodrigues vs State Of Maharashtra And 4 Ors on 9 October, 2023
Author: M.M. Sathaye
Bench: B. P. Colabawalla, M.M. Sathaye
p.wp.1212.2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.1212 OF 2022
Bishop John Rodrigues .. Petitioner
Versus
The State of Maharashtra & Ors. .. Respondents
Digitally
signed by
WITH
UTKARSH
UTKARSH
KAKASAHEB INTERIM APPLICATION (L) NO.3471 OF 2023
KAKASAHEB BHALERAO
BHALERAO Date:
2023.10.09
IN
15:02:56
+0530 WRIT PETITION NO.1212 OF 2022
Bishop John Rodrigues .. Petitioner
Versus
The State of Maharashtra & Ors. .. Respondents
Ms.Sanaya Patel i/b INDUS LAW, Advocate for the
Respondent No.5.
CORAM : B. P. COLABAWALLA &
M.M. SATHAYE, JJ.
DATE : OCTOBER 09, 2023
P. C.
1. Not on board. Mentioned. Taken on board.
2. In the above Writ Petition there is already an order dated 20th February, 2023 which records that the above matter is not to be Page 1 of 2 OCTOBER 09, 2023 Utkarsh ::: Uploaded on - 09/10/2023 ::: Downloaded on - 10/10/2023 09:33:50 ::: p.wp.1212.2022.doc placed before a bench of which Justice Shri. M.M. Sathaye J. is a member.
3. In these circumstances, the above Writ Petition is not to be placed before a bench of which Justice Shri. M.M. Sathaye J. is a member.
4. This order will be digitally signed by the Private Secretary/ Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.] Page 2 of 2 OCTOBER 09, 2023 Utkarsh ::: Uploaded on - 09/10/2023 ::: Downloaded on - 10/10/2023 09:33:50 :::