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Bombay High Court

Bishop John Rodrigues vs State Of Maharashtra And 4 Ors on 9 October, 2023

Author: M.M. Sathaye

Bench: B. P. Colabawalla, M.M. Sathaye

                                                                                            p.wp.1212.2022.doc



                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                             WRIT PETITION NO.1212 OF 2022

                       Bishop John Rodrigues                                    .. Petitioner

                                 Versus

                       The State of Maharashtra & Ors.                          .. Respondents

          Digitally
          signed by
                                                   WITH
UTKARSH
          UTKARSH
          KAKASAHEB                 INTERIM APPLICATION (L) NO.3471 OF 2023
KAKASAHEB BHALERAO
BHALERAO Date:
          2023.10.09
                                                     IN
          15:02:56
          +0530                         WRIT PETITION NO.1212 OF 2022

                       Bishop John Rodrigues                                    .. Petitioner

                                 Versus

                       The State of Maharashtra & Ors.                          .. Respondents

                            Ms.Sanaya Patel i/b INDUS LAW, Advocate for the
                            Respondent No.5.
                                                         CORAM         : B. P. COLABAWALLA &
                                                                         M.M. SATHAYE, JJ.
                                                         DATE          : OCTOBER 09, 2023

                       P. C.



1. Not on board. Mentioned. Taken on board.

2. In the above Writ Petition there is already an order dated 20th February, 2023 which records that the above matter is not to be Page 1 of 2 OCTOBER 09, 2023 Utkarsh ::: Uploaded on - 09/10/2023 ::: Downloaded on - 10/10/2023 09:33:50 ::: p.wp.1212.2022.doc placed before a bench of which Justice Shri. M.M. Sathaye J. is a member.

3. In these circumstances, the above Writ Petition is not to be placed before a bench of which Justice Shri. M.M. Sathaye J. is a member.

4. This order will be digitally signed by the Private Secretary/ Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.] Page 2 of 2 OCTOBER 09, 2023 Utkarsh ::: Uploaded on - 09/10/2023 ::: Downloaded on - 10/10/2023 09:33:50 :::