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[Cites 0, Cited by 0] [Section 1036] [Entire Act]

Bengal Presidency - Subsection

Section 1036(b) in Police Regulations, Bengal , 1943

(b)Imperial Service Order. - This order is restricted to those employed in the administrative and clerical branches of service under the Crown. Superintendents may make recommendations for this award on or before the 15th November each year in the manner prescribed in clause (a).