Section 3(3)(c) in The Indian Administrative Service (Regulation of Seniority) Rules, 1987

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Union of India - Subsection

Section 3(3)(c) in The Indian Administrative Service (Regulation of Seniority) Rules, 1987

(c)for the service rendered by him beyond 21 years, as referred to in sub-clause (b), he shall be given a weightage of one year for every completed two years of service, subject to a maximum of three years.]

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Union of India - Subsection

Section 3(3)(c) in The Indian Administrative Service (Regulation of Seniority) Rules, 1987