Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(8) in The Maharashtra Gramdan Rules, 1966 (8)The Gram Mandal shall not, without the approval of the State Government, vary and term or condition of the loan, the scheme or work for which the loan is sanctioned.
