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Gujarat High Court

Dominance Games Pvt Ltd vs State Of Gujarat & 2 on 4 April, 2017

Author: R.M.Chhaya

Bench: R.M.Chhaya

                   C/SCA/6903/2017                                             ORDER



                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   SPECIAL CIVIL APPLICATION  NO. 6903 of 2017

         ==========================================================
                    DOMINANCE GAMES PVT LTD....Petitioner(s)
                                      Versus
                     STATE OF GUJARAT  &  2....Respondent(s)
         ==========================================================
         Appearance:
         MR VISHAL T. PATEL, ADVOCATE for the Petitioner(s) No. 1
         ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
         ==========================================================

             CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
          
                                     Date : 04/04/2017
          
                                        ORAL ORDER

Heard   learned   counsel   appearing   for   the  petitioner.     Notice   returnable   on   18.04.2017.     D.S.  permitted.

(R.M.CHHAYA, J.)  bjoy Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Apr 05 00:37:01 IST 2017