Gujarat High Court
Dominance Games Pvt Ltd vs State Of Gujarat & 2 on 4 April, 2017
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/6903/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 6903 of 2017
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DOMINANCE GAMES PVT LTD....Petitioner(s)
Versus
STATE OF GUJARAT & 2....Respondent(s)
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Appearance:
MR VISHAL T. PATEL, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 04/04/2017
ORAL ORDER
Heard learned counsel appearing for the petitioner. Notice returnable on 18.04.2017. D.S. permitted.
(R.M.CHHAYA, J.) bjoy Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Apr 05 00:37:01 IST 2017