Kerala High Court
Unknown vs For on 15 March, 2021
Author: Anu Sivaraman
Bench: Anu Sivaraman
WP(C) 6525/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Monday,the 15th day of March 2021/24th Phalguna, 1942
WP(C) No.6525/2021(M)
For
PETITIONER
information purpose only
DR. K.S. RADHAKRISHNAN, AGED 65 YEARS,
S/O. LATE K.A. SUKUMARAN,
RESIDING AT KALLUMADATHIL HOUSE, SOUTH CHITTOOR P.O,
ERNAKULAM, PIN-682 027.
RESPONDENTS
1. STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001
2. THE DIRECTOR OF COLLEGIATE EDUCATION,
DEPARTMENT OF HIGHER EDUCATION, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695 003
Writ Petition (civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the WP(C) the High Court be pleased to stay the
operation of Exhibit P7 and further proceedings thereto, till the disposal of this
writ petition.
This petition coming on for admission upon perusing the petition and the
affidavit filed in support of WP(C) and upon hearing the arguments of
M/S LATHA ANAND, GAUTHAM DEV C.P., RISHI VARMA T.R., SIDHARTH P.S.,
K.R.PRAMOTH KUMAR, M.N.RADHAKRISHNA MENON, RADHAKRISHNA
PILLAI B, ROHITH MOHAN and VISHNU S. ARIKKATTIL, Advocates for the
petitioner, the court passed the following.
WP(C) 6525/2021 2/2
ORDER
For information purpose only Learned Government Pleader seeks time to get instructions. Post on 30.03.2021.
Further proceedings pursuant to Exhibit P7 shall be kept in abeyance till then. 15-03-2021 Sd/-
ANU SIVARAMAN,JUDGE /true copy/ Sd/-
ASSISTANT REGISTRAR EXHIBIT P7 - TRUE COPY OF GOVERNMENT ORDER DATED 12.02.2021.