Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 4 in The Goa, Housing Board Act, 1968 4. Constitution of Board. (1)The Board shall consist of a Chairman, and eight other members, nominated by the Government by notification:Provided that at least one of the members shall be an officer of the Government.
