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[Cites 0, Cited by 0] [Section 140] [Entire Act]

Union of India - Subsection

Section 140(a) in The Companies (Indian Accounting Standards) Rules, 2015

(a)the net defined benefit liability (asset), showing separate reconciliations for:
(i)plan assets.
(ii)the present value of the defined benefit obligation.
(iii)the effect of the asset ceiling.