Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Tamilnadu - Subsection

Section 170(1) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(1)Managers shall select with the approval of the Director of School Education one or more medical officers from among local registered medical practitioners. Whenever possible, officers with M.B.B.S. or L.M.S. or equivalent qualification should be chosen.