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[Cites 0, Cited by 0] [Section 35H] [Entire Act]

Union of India - Subsection

Section 35H(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)the loss allowance measured at an amount equal to lifetime expected credit losses for:
(i)financial instruments for which credit risk has increased significantly since initial recognition but that are not credit-impaired financial assets;
(ii)financial assets that are credit-impaired at the reporting date (but that are not purchased or originated credit-impaired); and
(iii)trade receivables, contract assets or lease receivables for which the loss allowances are measured in accordance with paragraph 5.5.15 of Ind AS 109.