Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Mizoram - Subsection Section 44(c) in Mizoram Cooperative Societies Act, 2006 (c)to pay the prescribed tax, fee and duty and fulfill all financial obligations as per provisions of law in force from time to time:
