Supreme Court - Daily Orders
Indravadan N. Adhvaryu Pipala Fali ... vs Laxminarayan Dev Trust on 14 October, 2022
ITEM NO.15 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. ANJU BAJAJ CHANDNA
Civil Appeal No(s). 7549/2011
INDRAVADAN N. ADHVARYU PIPALA FALI MODHVADA Appellant(s)
VERSUS
LAXMINARAYAN DEV TRUST Respondent(s)
Date : 14-10-2022 This appeal was called on for hearing today.
For Appellant(s)
For Respondent(s)
Mr. Anil Kumar Mishra-i, AOR
O R D E R
None present.
Sole respondent is duly represented. Service of notice for alternative arrangement(counsel expired) is complete on the appellant but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Judge in Chambers for necessary directions. Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2022.10.15 12:10:32 IST
Reason: ANJU BAJAJ CHANDNA
Registrar