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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(x) in Sardar Patel University Act, 1955

(x)The Director of Industries,
(XI)[ The Director of Technical Education, or an officer not below the rank of a Joint Director of Technical Education designated by such Director, [Clauses (3ci) and (xia) were substituted for the original clause (xi), by Gujarat 10 of 1982, Section 2, Schedule Sr. No. 3(6)(b)(b) (w.r.e.f. 09-12-1981).]