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M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 24 January, 2023

Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar

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     ITEM NO.501                          COURT NO.3                SECTION III

                         S U P R E M E   C O U R T O F I N D I A
                                         RECORD OF PROCEEDINGS

     CIVIL APPEAL            NO(S).   3802-3803/2020

     M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED                     APPELLANT(S)

     VERSUS

     M/S INDO UNIQUE FLAME LTD. & ORS.                              RESPONDENT(S)

     ([To go before five Hon'ble Judges ][Mr. GOURAB BANERJEE APPOINTED
     AS AMICUS CURIAE VIDE ORDER DATED 29.09.2022]
     IA No. 185816/2022 - INTERVENTION APPLICATION
     IA No. 72141/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 24-01-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE K.M. JOSEPH
                         HON'BLE MR. JUSTICE AJAY RASTOGI
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE HRISHIKESH ROY
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR


                                  Mr. Gourab Banerjee, SR. Adv.(Amicus Curiae)

     For Appellant(s)             Mr. Rameshwar Prasad Goyal, AOR
                                  Mr. Gagan Sanghi, Adv.


     For Respondent(s)            Mr. K. Ramakanth Reddy, Sr.Adv.
                                  Mr. Rajul Shrivastav,Adv.
                                  Ms. Charu Ambwani, AOR
                                  Mr. Raghu Gurram, Adv.
                                  Ms. Kavya Vijay, Adv.
                                  Ms. Komal Agarwal, Adv.

                                  Mr. Sanjay Kapur, AOR
                                  Ms. Megha Karnwal, Adv.
                                  Mr. Surya Prakash, Adv.
                                  Mr. Arjun Bhatia, Adv.
Signature Not Verified
                                  Ms. Akshata Joshi, Adv.
Digitally signed by
Jagdish Kumar
Date: 2023.01.24
                                  Ms. Astha Gumber, Adv.
16:53:13 IST
Reason:


                                  Mr. Debesh Panda, AOR
                                  Mr. Naman Maheshwari,Adv.
                                  Mr. Garv Malhotra,Adv.
                                  Mr. Neil Chatterjee, Adv.
                                   2

                   Mr. Udbhav Gady,Adv.
                   Mr. Eshan Aprameya Chaturvedi,Adv.

                   Ms. Malvika Trivedi, Sr. Adv.
                   Mr. Premlal Krishnan, Adv.
                   Mr. Rahul Arya, Adv.
                   Mr. Madhav Bhatia, Adv.
                   Ms. Bani Dixit, Adv.
                   Mr. Shailendra Slaria, Adv.
                   Mr. Yogesh Sharma, Adv.
                   Mr. Arun Pandiyan, Adv.
                   Mr. Himanshu Kapoor, Adv.
                   Mr. Alok Tripathi, AOR

                   Mr. Puneet Singh Bindra, AOR
                   Ms. Anshika Mishra, Adv.
                   Ms. Simran Jeet, Adv.
                   Mr. Rishabh Gupta, Adv.


    UPON hearing the counsel the Court made the following
                             O R D E R

List the matters on 25th January, 2023.

(NIDHI AHUJA) (MEEENAKSHI KOHLI) (RENU KAPOOR) AR-CUM-PS AR-CUM-PS ASSISTANT REGISTRAR (ASHWANI KUMAR THAKUR) (JAGDISH KUMAR) (NIRMALA NEGI) AR-CUM-PS COURT MASTER COURT MASTER