Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Central Council For Research Of ... vs Hindustan Lever Ltd on 6 May, 2022

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                         Signature Not Verified
                                                         Digitally Signed
                                                         By:DEVANSHU JOSHI
                                                         Signing Date:10.05.2022
                                                         10:23:52

$~4
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+            CS (COMM) 259/2018 & I.A.11211/2014
      CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
      SIDDHA (CCRAS) AND ANR.                 ..... Plaintiffs
                   Through: Mr. J.M. Kalia and Mr. Dhruv Kalia,
                            Advocates.    (M:9810325510        &
                            9891325510)
                   versus

      HINDUSTAN LEVER LTD.                          ..... Defendant
                   Through:          Mr. Deepank Singhal, Advocate.
                                     (M:9782830038)
      CORAM:
      JUSTICE PRATHIBA M. SINGH
               ORDER

% 06.05.2022

1. Hon'ble Judge is not holding the Court today.

2. List on 29th August, 2022.

BY ORDER (COURT MASTER) MAY 6, 2022/dk