Delhi High Court - Orders
Central Council For Research Of ... vs Hindustan Lever Ltd on 6 May, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:10.05.2022
10:23:52
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 259/2018 & I.A.11211/2014
CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
SIDDHA (CCRAS) AND ANR. ..... Plaintiffs
Through: Mr. J.M. Kalia and Mr. Dhruv Kalia,
Advocates. (M:9810325510 &
9891325510)
versus
HINDUSTAN LEVER LTD. ..... Defendant
Through: Mr. Deepank Singhal, Advocate.
(M:9782830038)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 06.05.2022
1. Hon'ble Judge is not holding the Court today.
2. List on 29th August, 2022.
BY ORDER (COURT MASTER) MAY 6, 2022/dk