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Delhi High Court - Orders

M/S Aditya Rai And Company vs Zomato Media Private Limited on 22 July, 2022

                          $~20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 839/2022 & I.A. 11309/2022
                                M/S ADITYA RAI AND COMPANY             ..... Petitioner
                                              Through: Appearance not given.
                                              versus

                                ZOMATO MEDIA PRIVATE LIMITED         ..... Respondent
                                              Through: Appearance not given.
                                CORAM:
                                HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                   ORDER

% 22.07.2022 I.A. 11309/2022 (u/S 151 of CPC for exemption from filing certified/original copies)

1. Allowed, subject to just exceptions.

2. Application is disposed of.

ARB.P. 839/2022

3. Counsel for the petitioner submits that an error has crept in while scanning the file. The petitioner will take steps to rectify the discrepancy in the scanning.

4. At request, list on 16.08.2022.

MINI PUSHKARNA, J JULY 22, 2022 au Signature Not Verified Digitally Signed By:PREETI Signing Date:27.07.2022 16:16:38