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Union of India - Section

Section 2 in The Constitution (Scheduled Castes) Orders (Amendment) Act, 2017

2. Amendment of Constitution (Scheduled Castes) Order, 1950.

- In the Schedule to the Constitution (Scheduled Castes) Order, 1950, in Part XIII. - Odisha, for entry 79, the following entry shall be substituted, namely:-"79. Sabakhia, Sualgiri, Swalgiri."