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Karnataka High Court

M/S Sumo Technologies (P) Ltd vs M/S Comat Technologies (P) Ltd on 8 June, 2010

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE

oATEo was THE 08'1"" DAY ox? JUNE, 2010:"--_
BEFORE " A'  V

THE HON'BLE MR. JUSTICE RAM MOHA1\J::.RF_,;.DvD'Y'   

COMPANY PETITION mo; 48 OF 2of1o_  Z
B BEN:     ' 

M/s. Sumo Technologies {P} Ltd";

A company registered under the 
Provisions of the Companies Act, :i~9__5'6.._V
Having its Registered Ciffioe at: ' , V 
No.7/7 [30]. 15" floor, ND vE\/Ea_nsio:1fig.  _ 
C.L. Layout. {From Dairy C-irVc1éfNear_--=._V  
Forum), Hosur Main Road.' -  "  '

Bangafofi: ~*'55"0 1929.  
Duly rj'eprese.I1V*;e<ii  'its:", '
Managj:1gI_Dire(i1.or_» " 9 ' 
Mr. M.S, S1fidhar."V   

[By Srji.  S atoyVa'naf;.dé1: iflxdv.)

 "  , A  '   ..... -A W

 EMT/so,Cv;afi'1;EtoV7feehno1ogies [P] Ltd..
" A"o_omp;1hy 1'-egistered under the

(3ori1par.1i.e's'I_1_\ot, 1.956. having its
Re"g--iste__red.Office and Corporate Office
At No.33;-3. Nova Miller.

 ffhimmaiah Road.
 Vasanthanagar,
'g_B'ar1ga1ore ~ 560 052,

Duly represented by its

5%:

 



Managing Director,
Mr. S1"i}"E11T} Raghavan. _ ..RESPONDENT

{By M/S Indus Law, Adx/S.) THIS PETITION FILED UNDER SECTION--'zI2I33A(§é)"T-E<iT READ WITH SECTIONS 434 & 439 OF THIE.,._cfI.:)IvIIé;I_I\IIES ACT, 1956 PRAYING TO WIND ~UP*--THE RESPONDENT» V COMPANY M/S COMAT TECIINOL'OOI.ESjjI(PI» LTD_..,'--II'NDI:.R' THE PROVISIONS OF SECTION *433(eI &'g(f)» COMPANIES ACT, 1956 AND' EURTIIER PASS'VA1§IY SUCH OTHER ORDERS AS MAY DEEMED AND ' EQUITABLE IN THE FACTS AND*I.C'IRCUMSTgxNCES§ OF' THE CASE TO SERVE. _ THIS PETITION, C'OII\/III\'I'CI_I_V}{:II}»I EOIR.VADVMISSION, THIS DAY THE COURT MADEAVTHE_FQLE;OWIvN{?£:; ., LearfIed.;:.C'ODV.IISeE::fO.f.Ijhe.I'paTtieS file a joint memo reporting "the .d_iSpute brought before this Court. V T1'I..e memI'I_ IS taken On record» 'A 'I'f1é§ pe1;I'._tI'OI1 IS disposed Of in terms Of the memo. Sd/-

FUDGE