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Union of India - Section

Section 92 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

92.

-8211.94A change to sub-heading 8211.92 through 8211.94 from any other heading.
8212.20A change to sub-heading 8212.20 from any other heading.
8215.91A change to sub-heading 8215.91 from any other heading;