Jammu & Kashmir High Court
Shiva Build Tech. Pvt. Ltd. vs Sanjeev Verma, Secy. P.W.D And Ors. on 4 August, 2017
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
Contempt (OWP) No. 129/2017 in OWP No. 1084/2017
Date of order:-04.08.2017
Shiva Build Tech. Pvt. Ltd. Vs. Sanjeev Verma, Secy. P.W.D & ors.
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For the petitioner(s) : Mr. Vishal Goel, Advocate.
For the respondent(s) :
Notice to the respondents for filing statement of facts/compliance report, returnable within four weeks.
List after four weeks.
(Sanjeev Kumar) Judge Jammu, 04.08.2017 "Ram Krishan"