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Jammu & Kashmir High Court

Shiva Build Tech. Pvt. Ltd. vs Sanjeev Verma, Secy. P.W.D And Ors. on 4 August, 2017

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

       HIGH COURT OF JAMMU AND KASHMIR
                               AT JAMMU

Contempt (OWP) No. 129/2017 in OWP No. 1084/2017

                                      Date of order:-04.08.2017

Shiva Build Tech. Pvt. Ltd.     Vs.    Sanjeev Verma, Secy. P.W.D & ors.


Coram:

   Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:

For the petitioner(s)         : Mr. Vishal Goel, Advocate.
For the respondent(s)         :

Notice to the respondents for filing statement of facts/compliance report, returnable within four weeks.

List after four weeks.

(Sanjeev Kumar) Judge Jammu, 04.08.2017 "Ram Krishan"