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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(7) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(7)Within fifteen days of the receipt of the recommendation from the State Government, the Central Government may, if it deems fit, constitute an inquiry committee to make such inquiries into the standards of the concerned Veterinary College or Veterinary Institution as may be necessary and of the inquiry committee constituted under this rule shall submit its report within twenty one days of its constitution.