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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(6) in Adoption Regulations, 2017

(6)In case of countries which are not signatories to Hague Adoption Convention, in respect of Indian citizens, family background report of the relatives child and prior approval letter from the Authority shall be forwarded to the Indian Mission of that country which will issue a recommendation letter to the Authority.