Section 27(1) in Rajasthan Animal Husbandry Service Rules, 1963
(1)that the seniority inter se of the persons appointed to the Service before the commencement of these Rules and/or in the process of integration of the Service of the pre-organisation State of Rajasthan or the Services of the New Slate of Rajasthan established by the State Re-organisation Act, 1956, shall be determined, modified or altered by the Government on an ad hoc basis;
