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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)to cases to draw his pension and refund-
(i)the pension already drawn, and
(ii)the value received for the communication of a part of military pension, and
(iii)the amount of death-cum-retirement gratuity including service gratuity, if any,