Madhya Pradesh High Court
Rakesh Yadav vs The State Of Madhya Pradesh on 6 March, 2024
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 69 of 2019 (RAKESH YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 06-03-2024 List the case along with CRA No.5377/2018.
(ROHIT ARYA) (SANJEEV S KALGAONKAR)
JUDGE JUDGE
Avi
Signature Not Verified
Signed by: AVINASH
BHARGAV
Signing time: 11/03/2024
2:12:19 PM