Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5C] [Entire Act] Union of India - Subsection Section 5C(5) in The Textiles Committee Act, 1963 (5)The Tribunal shall send a copy of any order passed under this section to the appellant and to the Committee and such order shall be final.
