Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Cheran Spinning Mills Pvt Ltd on 3 October, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.42 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18409/2016
(Arising out of impugned final judgment and order dated 16/03/2016
in TCA No. 244/2016 passed by the High Court Of Madras)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S CHERAN SPINNING MILLS PVT LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 03/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Ms. Pinky Anand, ASG
Mr. Rupesh Kumar, Adv.
Mr. Manish Pushkarna, Adv
Ms. Snidha Mehra, Adv.
Ms. Somya Rathore, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, stand disposed of.
Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2016.10.04 14:46:52 IST Reason: [TAPAN KR. CHAKRABORTY] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S.