Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(4)(e) in The Bengal Agricultural Income-Tax Act, 1944

(e)in the case of an appeal against a computation of loss under section 26, confirm or vary such computation :