Section 54(3)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

(a)that the poll be adjourned and held at such polling station for the number of hours for which it was not held on the previous occasion; or

Legal Document View