Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84D] [Entire Act] State of Maharashtra - Subsection Section 84D(e) in Nagpur Improvement Trust Act, 1936 (e)partly from the sinking fund established under section 84-E in respect of the loans, and partly from money borrowed for the purpose.]