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State of Mizoram - Section

Section 227 in Mizoram Excise Rules, 1983

227. Vendors of foreign liquor forbidden to add noxious substances.

- Licensed manufacturers and vendors of foreign liquor are prohibited from mixing therewith any article such as Ganja, tobacco, pepper, kerosene oil, sugar, spirit or any noxious substance such as aconite, arsenic and the like intended or likely to increase the intoxicating power of the liquor or to increase thirst.