Delhi High Court - Orders
Radhey Shyam Singh vs M/S Spicejet Ltd on 15 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12272/2018
RADHEY SHYAM SINGH ..... Petitioner
Through: Appearance not given (Through VC)
versus
M/S SPICEJET LTD. ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 15.09.2023 At request of learned counsel appearing on behalf of the petitioner, list on 22nd March, 2024.
CHANDRA DHARI SINGH, J SEPTEMBER 15, 2023 gs/ms Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2023 at 21:52:57