Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(b) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019 (b)furnish such particulars, accounts and information relating to his dealings in and stocks of specified essential commodities as may be required.
