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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(3) in National Housing Bank (Officers') Service Regulations, 1997

(3)The Special Committee/s for deciding pre-mature retirement of officers constituted by the Board of Directors shall be as under:
Categoryof Officers SpecialCommittee
a.All officers up to Scale IV ExecutiveDirector and 2 General Managers
  OR
  3General Managers (to be designated for this purpose by Chairman& Managing Director)
b.All Officers in Scale V and above Chairman& Managing Director, Govt. Director and RBI Director.