Bombay High Court
Mahalingappa C. Kiredalli @ Desai And ... vs The Navjeevan Fertility And Ivf Centre ... on 14 March, 2019
Author: M.S.Sanklecha
Bench: A.S. Oka, M.S.Sanklecha
1 wpst31574.doc
ssp
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION ST.NO.31574 OF 2018
Office Notes, Office
Memorandam of Coram,
appearances, Court's orders Court's or Judge's orders
or directions and
Registrar's orders
Mr.Tejesh Dande I/b Tejesh Dande & Associates for the
Petitioner
Mr.Y.S.Khochare, AGP for the Respondent No.1.
Ms Shilpa Kapil for respondent No.3
CORAM :A.S.OKA AND
M.S.SANKLECHA,JJ.
DATE : MARCH 14, 2019
P.C.:
1 Heard the learned counsel for the
petitioner and the learned counsel for the respondent No.3. Issue notice to the respondent Nos.1,2 and 4 returnable on 28th March 2019. Hamdust allowed. Registry shall ensure that the notice is immediately prepared and dispatched. If the notice is served, the petition shall be listed high upon board.
2 Parties are put to notice an endeavour shall be made to decide the petition finally at the stage of admission. The Advocate for the ::: Uploaded on - 15/03/2019 ::: Downloaded on - 16/03/2019 01:47:27 ::: 2 wpst31574.doc petitioner to serve a private notice to the office of the Government Pleader.
(M.S.SANKLECHA,J.) (A.S.OKA,J.) ::: Uploaded on - 15/03/2019 ::: Downloaded on - 16/03/2019 01:47:27 :::