Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of West Bengal - Subsection Section 102(d) in New Town, Kolkata Development Authority Act, 2007 (d)the sue and nature of water-works, mains, service-mains, pipes or channels to be constructed or laid by the Development Authority for the supply of water;
