Patna High Court - Orders
Ram Kumar Jha vs Samastipur Kshetriya Gramin Ba on 30 March, 2012
Patna High Court CWJC No.6235 of 2012 (2) dt.30-03-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6235 of 2012
======================================================
Ram Kumar Jha
.... .... Petitioner/s
Versus
Samastipur Kshetriya Gramin Bank and others
.... .... Respondent/s
======================================================
2 30-03-2012Heard learned counsel for the petitioner.
Learned counsel for respondent-Samastipur Kshetriya Gramin Bank and its authorities seeks four weeks' time for filing counter affidavit.
Put up this case under the heading `Admission' in regular course on 27.04.2012.
(S.N. Hussain, J) MPS/-