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Patna High Court - Orders

Ram Kumar Jha vs Samastipur Kshetriya Gramin Ba on 30 March, 2012

          Patna High Court CWJC No.6235 of 2012 (2) dt.30-03-2012




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No.6235 of 2012
                      ======================================================
                      Ram Kumar Jha
                                                                         .... .... Petitioner/s
                                                      Versus
                      Samastipur Kshetriya Gramin Bank and others
                                                                        .... .... Respondent/s
                      ======================================================

2       30-03-2012

Heard learned counsel for the petitioner.

Learned counsel for respondent-Samastipur Kshetriya Gramin Bank and its authorities seeks four weeks' time for filing counter affidavit.

Put up this case under the heading `Admission' in regular course on 27.04.2012.

(S.N. Hussain, J) MPS/-