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[Cites 0, Cited by 1] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(1) in Haryana Urban Development Authority Act, 1977

(1)The [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] shall carry out such directions as may be issued to it, from time to time, by the State Government for the efficient administration of this Act.